Hari Kant vs State Of U.P.
2019 Latest Caselaw 3007 ALL

Citation : 2019 Latest Caselaw 3007 ALL
Judgement Date : 15 April, 2019

Allahabad High Court

Hari Kant vs State Of U.P. on 15 April, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12457 of 2019
 

 
Applicant :- Hari Kant
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Somya Chaturvedi,Sri Gopal S.Chaturvedi, Senior Advocate
 
Counsel for Opposite Party :- G.A.,Amit Kumar Srivastava,Bhriguram Ji,Vivek Kumar Singh
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit filed on behalf of complainant, rejoinder affidavit filed on behalf of applicant and compliance affidavit filed on behalf of State, be taken on record.

On the request of Sri Bhriguram Ji Pandey, learned counsel for the complainant put up on 18.4.2019 as unlisted.

Order Date :- 15.4.2019

Masarrat

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