Ram Bihari Tiwari vs Union Of India And Others
2019 Latest Caselaw 2890 ALL

Citation : 2019 Latest Caselaw 2890 ALL
Judgement Date : 12 April, 2019

Allahabad High Court

Ram Bihari Tiwari vs Union Of India And Others on 12 April, 2019

Bench: Pankaj Mithal, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 5850 of 2010
 

 
Petitioner :- Ram Bihari Tiwari
 
Respondent :- Union Of India And Others
 
Counsel for Petitioner :- A.B. Singh,A.B.N.Tripathi,Manish Singh
 
Counsel for Respondent :- Govind Saran,Kaushlesh Pratap Singh,Manan Kumar Choubey,S.C.
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

Adjourned due to illness slip of Mr. A. B. N. Tripathi, learned counsel for the petitioner.

Order Date :- 12.4.2019

Pramod Tripathi

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