Citation : 2019 Latest Caselaw 2828 ALL
Judgement Date : 11 April, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 Case :- SERVICE SINGLE No. - 24202 of 2018 Petitioner :- Om Prakash Tripathi Respondent :- State Of U.P. Thru. Prin. Secy. Secondary Edu. And Ors. Counsel for Petitioner :- Pankaj Kumar Shukla,Ramesh Pandey Counsel for Respondent :- C.S.C.,Bal Krishna Shukla Hon'ble Rajesh Singh Chauhan,J.
Sri Ran Vijay Singh, learned Additional Chief Standing Counsel has filed the counter affidavit, today in the Court, the same is taken on record.
Learned counsel for the petitioner prays for and is granted ten days' time to file the rejoinder affidavit.
List this petition in the week commencing 22.04.2019.
Order Date :- 11.4.2019
Suresh/
[Rajesh Singh Chauhan,J.]
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