Jitendra vs State Of U.P.
2019 Latest Caselaw 2728 ALL

Citation : 2019 Latest Caselaw 2728 ALL
Judgement Date : 9 April, 2019

Allahabad High Court

Jitendra vs State Of U.P. on 9 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 72
 

 
Case :- CRIMINAL APPEAL No. - 1278 of 2018
 

 
Appellant :- Jitendra
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sunil Vashisth,A/S1871
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Case is passed over on the request of learned counsel for the appellant.

List after six weeks.

Order Date :- 9.4.2019

RCT/-

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