Abhimanyu Singh vs State Of U.P.
2019 Latest Caselaw 2718 ALL

Citation : 2019 Latest Caselaw 2718 ALL
Judgement Date : 9 April, 2019

Allahabad High Court

Abhimanyu Singh vs State Of U.P. on 9 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 72
 

 
Case :- CRIMINAL APPEAL No. - 4326 of 2018
 

 
Appellant :- Abhimanyu Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- P.K. Singh
 
Counsel for Respondent :- G.A.,Dheeraj Kumar Dwivedi
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Learned A.G.A. prays for and is granted two weeks and no more time to file counter affidavit.

List in the week commencing 6th May, 2019.

Order Date :- 9.4.2019

RCT/-

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