Bheemal Kevat And Another vs State Of U.P.
2019 Latest Caselaw 2670 ALL

Citation : 2019 Latest Caselaw 2670 ALL
Judgement Date : 8 April, 2019

Allahabad High Court

Bheemal Kevat And Another vs State Of U.P. on 8 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 72
 

 
Case :- CRIMINAL APPEAL No. - 549 of 2019
 

 
Appellant :- Bheemal Kevat And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Shahroze Khan
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Learned counsel for the appellant prays for and is granted two weeks' time to file rejoinder affidavit.

List in the week commencing 6th May, 2019.

Order Date :- 8.4.2019

RCT/-

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