Raj Kumar vs State Of U.P.
2019 Latest Caselaw 2667 ALL

Citation : 2019 Latest Caselaw 2667 ALL
Judgement Date : 8 April, 2019

Allahabad High Court

Raj Kumar vs State Of U.P. on 8 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 72
 

 
Case :- CRIMINAL APPEAL No. - 946 of 2019
 

 
Appellant :- Raj Kumar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sikandar Khan
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Learned A.G.A. prays for and is granted two weeks and no more time to file counter affidavit.

List in the week commencing 6th May, 2019.

Order Date :- 8.4.2019

RCT/-

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