Citation : 2019 Latest Caselaw 2659 ALL
Judgement Date : 8 April, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 72 Case :- CRIMINAL APPEAL No. - 7547 of 2018 Appellant :- Prabhas Mondal Respondent :- State Of U.P. Counsel for Appellant :- Sanjay Kumar Singh,Shrawan Kumar Pandey Counsel for Respondent :- G.A. Hon'ble Pradeep Kumar Srivastava,J.
Learned A.G.A. prays for and is granted two weeks' and no more time to file counter affidavit.
List in the week commencing 6th May, 2019.
Order Date :- 8.4.2019
RCT/-
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