Smt. Pramila Devi And Others vs Smt. Kailash Devi And Others
2019 Latest Caselaw 2649 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1083 of 2007
 
Appellant :- Smt. Pramila Devi And Others
 
Respondent :- Smt. Kailash Devi And Others
 
Counsel for Appellant :- Ram Singh
 
Counsel for Respondent :- Arun Kumar Gupta,Bhawesh Rai
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Delay in filing the present appeal having been condoned vide order of date passed on Delay Condonation Application, let appeal be registered with regular number.

2. List on 15.4.2019.

Order Date :- 8.4.2019

Mukesh

Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1083 of 2007

Appellant :- Smt. Pramila Devi And Others

Respondent :- Smt. Kailash Devi And Others

Counsel for Appellant :- Ram Singh

Counsel for Respondent :- Arun Kumar Gupta,Bhawesh Rai

Hon'ble Dr. Kaushal Jayendra Thaker,J.

(In Re:- Delay Condonation Application )

1. This is an application seeking condonation of delay in filing appeal.

2. Cause shown is sufficient.

3. Delay in filing appeal is hereby condoned.

4. This application, accordingly, stands allowed.

Order Date :- 8.4.2019

Mukesh