Lalit Kumar Verma vs State Of U.P. Thru. Secy., Basic ...
2019 Latest Caselaw 2646 ALL

Citation : 2019 Latest Caselaw 2646 ALL
Judgement Date : 8 April, 2019

Allahabad High Court

Lalit Kumar Verma vs State Of U.P. Thru. Secy., Basic ... on 8 April, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 9744 of 2019
 
Petitioner :- Lalit Kumar Verma
 
Respondent :- State Of U.P. Thru. Secy., Basic Education Deptt. & Ors.
 
Counsel for Petitioner :- Ravindra Singh,Ajeet Kumar Singh
 
Counsel for Respondent :- C.S.C.,Ajay Kumar
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

None appeared on behalf of the petitioner to press this writ petition nor any request for adjournment of the case has been made.

However, learned Additional Chief Standing Counsel for the State-respondents and Sri Ajay Kumar, learned counsel for opposite party No.4 are present.

List in due course.

Order Date :- 8.4.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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