Shailendra Singh vs State Of U.P. And 3 Others
2019 Latest Caselaw 2644 ALL

Citation : 2019 Latest Caselaw 2644 ALL
Judgement Date : 8 April, 2019

Allahabad High Court

Shailendra Singh vs State Of U.P. And 3 Others on 8 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 3611 of 2019
 

 
Petitioner :- Shailendra Singh
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Uma Nath Pandey
 
Counsel for Respondent :- C.S.C.,Ravindra Singh
 

 
Hon'ble Manoj Kumar Gupta,J.

Counter affidavit filed today is taken on record.

As prayed by learned counsel for the petitioner, put up as fresh on 15.4.2019.

(Manoj Kumar Gupta, J.)

Order Date :- 8.4.2019

skv

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