Chhagan Lal vs State Of U.P. And 3 Others
2019 Latest Caselaw 2642 ALL

Citation : 2019 Latest Caselaw 2642 ALL
Judgement Date : 8 April, 2019

Allahabad High Court

Chhagan Lal vs State Of U.P. And 3 Others on 8 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 4017 of 2019
 

 
Petitioner :- Chhagan Lal
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Jitendra Pal Singh
 
Counsel for Respondent :- C.S.C.,Adarsh Bhushan
 

 
Hon'ble Manoj Kumar Gupta,J.

Learned standing counsel has accepted notice on behalf of respondent no.1 and Sri Adarsh Bhushan on behalf of respondents 2 to 4.

Sri Adarsh Bhushan is granted three weeks' time to file counter affidavit.

List immediately thereafter.

(Manoj Kumar Gupta, J.)

Order Date :- 8.4.2019

skv

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