Gorakh Nath Pandey vs State Of U.P. And 4 Others
2019 Latest Caselaw 2640 ALL

Citation : 2019 Latest Caselaw 2640 ALL
Judgement Date : 8 April, 2019

Allahabad High Court

Gorakh Nath Pandey vs State Of U.P. And 4 Others on 8 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 4348 of 2019
 

 
Petitioner :- Gorakh Nath Pandey
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Sanjeev Singh,Kamendra Singh
 
Counsel for Respondent :- C.S.C.,Nripendra Mishra
 

 
Hon'ble Manoj Kumar Gupta,J.

As prayed by learned counsel for the respondents, a week's further time is granted to file counter affidavit.

Put up as fresh on 16.4.2019.

(Manoj Kumar Gupta, J.)

Order Date :- 8.4.2019

skv

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