Prem Sigh vs Dharmendra Kumar And Others
2019 Latest Caselaw 2623 ALL

Citation : 2019 Latest Caselaw 2623 ALL
Judgement Date : 8 April, 2019

Allahabad High Court

Prem Sigh vs Dharmendra Kumar And Others on 8 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1049 of 2003
 

 
Appellant :- Prem Sigh
 
Respondent :- Dharmendra Kumar And Others
 
Counsel for Appellant :- Raghvendra Dwivedi,Mohd. Asim Zulfiquar
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

I have requested Sri Ramesh Singh, Advocate, who normally appears for New India Insurance Company Limited to accept a copy of memo of appeal and seek instructions from the insurance company.

List on 16.4.2019.

Order Date :- 8.4.2019

Mukesh

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