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Harshita Wadhwa vs Gulshan Chhabra
2019 Latest Caselaw 2605 ALL

Citation : 2019 Latest Caselaw 2605 ALL
Judgement Date : 5 April, 2019

Allahabad High Court
Harshita Wadhwa vs Gulshan Chhabra on 5 April, 2019
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- S.C.C. REVISION No. - 47 of 2019
 

 
Revisionist :- Harshita Wadhwa
 
Opposite Party :- Gulshan Chhabra
 
Counsel for Revisionist :- Srijan Mehrotra,Anil Kumar Mehrotra
 
Counsel for Opposite Party :- Saurabh Srivastava
 

 
Hon'ble Manoj Kumar Gupta,J.

As prayed, put up as fresh on 8 April 2019.

(Manoj Kumar Gupta, J.)

Order Date :- 5.4.2019

skv

 

 

 
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