Priyanka Singh vs State Of U.P. And Another
2019 Latest Caselaw 2518 ALL

Citation : 2019 Latest Caselaw 2518 ALL
Judgement Date : 4 April, 2019

Allahabad High Court

Priyanka Singh vs State Of U.P. And Another on 4 April, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 3507 of 2019
 

 
Petitioner :- Priyanka Singh
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Jyoti Prakash
 
Counsel for Respondent :- C.S.C.,Vikas Budhwar
 

 
Hon'ble Prakash Padia,J.

Supplementary affidavit filed today is taken on record.

On the request of Mr. Amit Manohar, learned Additional Chief Standing Counsel representing respondents, put up on 18.4.2019 in the additional cause list.

Order Date :- 4.4.2019

Pramod Tripathi

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