Satish Prakash Since Deceased And ... vs Jagdish Prasad Since Deceased And ...
2019 Latest Caselaw 2451 ALL

Citation : 2019 Latest Caselaw 2451 ALL
Judgement Date : 3 April, 2019

Allahabad High Court

Satish Prakash Since Deceased And ... vs Jagdish Prasad Since Deceased And ... on 3 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 23092 of 2008
 

 
Petitioner :- Satish Prakash Since Deceased And Others
 
Respondent :- Jagdish Prasad Since Deceased And Others
 
Counsel for Petitioner :- Tanisha Jahagir Monir
 
Counsel for Respondent :- Abhisek Singh,Yadu Nath Singh
 

 
Hon'ble Manoj Kumar Gupta,J.

Passed over on the illness slip of Ms. Tanisha Jahagir Monir, counsel for the petitioners.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 3.4.2019

skv

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