Citation : 2019 Latest Caselaw 2398 ALL
Judgement Date : 3 April, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - A No. - 54363 of 2010 Petitioner :- Kailash Nath Singh Yadav Respondent :- State Of U.P. And Others Counsel for Petitioner :- Jokhan Prasad,R. Tewari,Shailendra Counsel for Respondent :- C. S. C.,S. R. Singh,S.C. Hon'ble Prakash Padia,J.
Affidavits have already been exchanged between the parties.
List on 15.5.2019 for final disposal.
Order Date :- 3.4.2019
Pramod Tripathi
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