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Shiv Pratap Singh And 11 Others vs State Of U.P. And 3 Others
2019 Latest Caselaw 2323 ALL

Citation : 2019 Latest Caselaw 2323 ALL
Judgement Date : 2 April, 2019

Allahabad High Court
Shiv Pratap Singh And 11 Others vs State Of U.P. And 3 Others on 2 April, 2019
Bench: Prakash Padia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 27224 of 2018
 

 
Petitioner :- Shiv Pratap Singh And 11 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Umang Srivastava,Ashok Khare, Sr. Advocate
 
Counsel for Respondent :- C.S.C.,Akhilesh Chandra Srivastava
 

 
Hon'ble Prakash Padia,J.

Vide order dated 11.1.2019 respondents were granted time to file counter affidavit but till date no counter affidavit has been filed.

In the circumstances, three weeks further time is granted to learned counsel for the respondents to file counter affidavit.

List on 29.4.2019.

Order Date :- 2.4.2019

Pramod Tripathi

 

 

 
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