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Devta Prasad Tiwari vs Man Mohan Pandey
2019 Latest Caselaw 2322 ALL

Citation : 2019 Latest Caselaw 2322 ALL
Judgement Date : 2 April, 2019

Allahabad High Court
Devta Prasad Tiwari vs Man Mohan Pandey on 2 April, 2019
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 16420 of 2017
 

 
Petitioner :- Devta Prasad Tiwari
 
Respondent :- Man Mohan Pandey
 
Counsel for Petitioner :- Anurag Pathak,Gaurav Tiwari,Kunwar Rajan,Vijay Singh Gour
 
Counsel for Respondent :- Sunil Kumar,S.K. Mishra,Vikas Budhwar
 

 
Hon'ble Manoj Kumar Gupta,J.

Sri Vikas Budhwar, counsel for the respondents seeks time to file supplementary counter affidavit, which is allowed.

List after two weeks.

(Manoj Kumar Gupta, J.)

Order Date :- 2.4.2019

skv

 

 

 
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