Shri Ishtiyaq Hussain vs Judges Small Causes Courtmunsif ...
2019 Latest Caselaw 2312 ALL

Citation : 2019 Latest Caselaw 2312 ALL
Judgement Date : 2 April, 2019

Allahabad High Court

Shri Ishtiyaq Hussain vs Judges Small Causes Courtmunsif ... on 2 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 6719 of 2016
 

 
Petitioner :- Shri Ishtiyaq Hussain
 
Respondent :- Judges Small Causes Courtmunsif Iiird And Others
 
Counsel for Petitioner :- U.K. Saxena
 
Counsel for Respondent :- SC,Irfan Hasan,M.A. Qadeer,Sarad Malviya
 

 
Hon'ble Manoj Kumar Gupta,J.

Both the counsels are not ready to argue the matter.

List after a month.

(Manoj Kumar Gupta, J.)

Order Date :- 2.4.2019

skv

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