Om Prakash vs Smt. Prayagwati Devi Agrawal And 4 ...
2019 Latest Caselaw 2310 ALL

Citation : 2019 Latest Caselaw 2310 ALL
Judgement Date : 2 April, 2019

Allahabad High Court

Om Prakash vs Smt. Prayagwati Devi Agrawal And 4 ... on 2 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 9406 of 2016
 

 
Petitioner :- Om Prakash
 
Respondent :- Smt. Prayagwati Devi Agrawal And 4 Ors.
 
Counsel for Petitioner :- Sumit Daga
 
Counsel for Respondent :- Vishal Agarwal,Anshika Agarwal,Kshitij Shailendra
 

 
Hon'ble Manoj Kumar Gupta,J.

Counsel for the petitioner prays for and is granted two weeks and no more time to file rejoinder affidavit.

List thereafter.

Interim order is extended till the next date of listing.

(Manoj Kumar Gupta, J.)

Order Date :- 2.4.2019

skv

Download the LatestLaws.com Mobile App