Kanhiya Lal vs Mohd. Akiam And Ors.
2019 Latest Caselaw 2299 ALL

Citation : 2019 Latest Caselaw 2299 ALL
Judgement Date : 2 April, 2019

Allahabad High Court

Kanhiya Lal vs Mohd. Akiam And Ors. on 2 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 69 of 1994
 

 
Appellant :- Kanhiya Lal
 
Respondent :- Mohd. Akiam And Ors.
 
Counsel for Appellant :- Pramod Jain
 
Counsel for Respondent :- Mr Rakesh Kumar Gupta
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None present.

List on 9.4.2019.

Order Date :- 2.4.2019

Mukesh

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