Rakesh Kumar Tiwari vs State Of U.P. And 3 Others
2019 Latest Caselaw 2291 ALL

Citation : 2019 Latest Caselaw 2291 ALL
Judgement Date : 2 April, 2019

Allahabad High Court

Rakesh Kumar Tiwari vs State Of U.P. And 3 Others on 2 April, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 403 of 2019
 

 
Petitioner :- Rakesh Kumar Tiwari
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Shri Ram Pandey
 
Counsel for Respondent :- C.S.C.,Ashok Kumar Yadav
 

 
Hon'ble Prakash Padia,J.

Inspite of the order passed by this Court till date no counter affidavit has been filed.

In the circumstances, four weeks further time is granted to learned counsel for the respondents to file counter affidavit.

List on 06.5.2019.

Order Date :- 2.4.2019

Pramod Tripathi

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