Om Prakash Sharma vs Smt. Kamlesh Sharma
2019 Latest Caselaw 2250 ALL

Citation : 2019 Latest Caselaw 2250 ALL
Judgement Date : 1 April, 2019

Allahabad High Court

Om Prakash Sharma vs Smt. Kamlesh Sharma on 1 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- S.C.C. REVISION No. - 338 of 2014
 

 
Revisionist :- Om Prakash Sharma
 
Opposite Party :- Smt. Kamlesh Sharma
 
Counsel for Revisionist :- Tarun Agrawal
 
Counsel for Opposite Party :- Santosh Tripathi,Deepak Kumar Jaiswal
 

 
Hon'ble Manoj Kumar Gupta,J.

Counsel for the revisionist prays for and is granted ten days time to seek instructions.

List after ten days.

\(Manoj Kumar Gupta, J.)

Order Date :- 1.4.2019

skv

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