Kedar Nath And Anr. vs State Of U.P. And Anr.
2019 Latest Caselaw 2239 ALL

Citation : 2019 Latest Caselaw 2239 ALL
Judgement Date : 1 April, 2019

Allahabad High Court

Kedar Nath And Anr. vs State Of U.P. And Anr. on 1 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 25493 of 2017
 

 
Petitioner :- Kedar Nath And Anr.
 
Respondent :- State Of U.P. And Anr.
 
Counsel for Petitioner :- Kapoor Chandra Vishwakarm
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

Counsel for the petitioners state that he is in receipt of a counter affidavit in some of the cases and will be filing rejoinder affidavit within ten days.

List immediately thereafter alongwith all connected matters.

(Manoj Kumar Gupta, J.)

Order Date :- 1.4.2019

skv

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