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U.P.S.R.T.C. vs Sri Darshan Lal Pruthi And Others
2019 Latest Caselaw 2228 ALL

Citation : 2019 Latest Caselaw 2228 ALL
Judgement Date : 1 April, 2019

Allahabad High Court
U.P.S.R.T.C. vs Sri Darshan Lal Pruthi And Others on 1 April, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 494 of 1990
 

 
Appellant :- U.P.S.R.T.C.
 
Respondent :- Sri Darshan Lal Pruthi And Others
 
Counsel for Appellant :- Sunil Kumar Misra
 
Counsel for Respondent :- R.P.Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

At the request of Sri Sunil Kumar Misra-Advocate, list on 8.4.2019.

Order Date :- 1.4.2019

Mukesh

 

 

 
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