Komal vs Shri Sunil Kumar
2019 Latest Caselaw 2227 ALL

Citation : 2019 Latest Caselaw 2227 ALL
Judgement Date : 1 April, 2019

Allahabad High Court

Komal vs Shri Sunil Kumar on 1 April, 2019

Bench: Shashi Kant Gupta, Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- FIRST APPEAL No. - 501 of 2018
 

 
Appellant :- Komal
 
Respondent :- Shri Sunil Kumar
 
Counsel for Appellant :- Anil Kumar Tiwari,Rajesh Kumar Mishra
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Pradeep Kumar Srivastava,J.

As prayed, list the case in the next cause list.

Order Date :- 1.4.2019

RCT/-

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