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Sangeeta And 3 Others vs State Of U.P. And 4 Others
2019 Latest Caselaw 2225 ALL

Citation : 2019 Latest Caselaw 2225 ALL
Judgement Date : 1 April, 2019

Allahabad High Court
Sangeeta And 3 Others vs State Of U.P. And 4 Others on 1 April, 2019
Bench: Prakash Padia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 1213 of 2019
 

 
Petitioner :- Sangeeta And 3 Others
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Raghwendra Prasad Mishra
 
Counsel for Respondent :- C.S.C.,Bharat Pratap Singh,Dhananjay Awasthi,Vijai Kumar Srivastava
 

 
Hon'ble Prakash Padia,J.

Learned counsel for the petitioners contended that present matter is listed on 2.4.2019.

Place it on record.

Order Date :- 1.4.2019

Pramod Tripathi

 

 

 
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