Madhav Prasad Shakya vs State Of U.P. And 3 Others
2019 Latest Caselaw 2222 ALL

Citation : 2019 Latest Caselaw 2222 ALL
Judgement Date : 1 April, 2019

Allahabad High Court

Madhav Prasad Shakya vs State Of U.P. And 3 Others on 1 April, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 2398 of 2019
 

 
Petitioner :- Madhav Prasad Shakya
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Vivek Tiwari,K.S. Tiwari
 
Counsel for Respondent :- C.S.C.,Shravan Kumar Panday
 

 
Hon'ble Prakash Padia,J.

On the request of learned counsel for the respondents, list on 16.4.2019. In the meanwhile, Sri. S. K. Pandey, learned counsel for the respondents will file counter affidavit.

Order Date :- 1.4.2019

Pramod Tripathi

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