Citation : 2019 Latest Caselaw 2218 ALL
Judgement Date : 1 April, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - A No. - 26185 of 2018 Petitioner :- Dr. Dinesh Chandra Agarwal And 41 Others Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Seemant Singh Counsel for Respondent :- C.S.C.,Yatindra Hon'ble Prakash Padia,J.
Learned counsel for the petitioners contended that till date no counter affidavit has been filed by the respondents.
In the circumstances, four weeks further time is granted to learned counsel for the respondents to file counter affidavit.
List on 07.5.2019.
Order Date :- 1.4.2019
Pramod Tripathi
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