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Shashikant vs State Of U.P. And 2 Others
2019 Latest Caselaw 2190 ALL

Citation : 2019 Latest Caselaw 2190 ALL
Judgement Date : 1 April, 2019

Allahabad High Court
Shashikant vs State Of U.P. And 2 Others on 1 April, 2019
Bench: Prakash Padia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 49113 of 2016
 

 
Petitioner :- Shashikant
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Alok Kumar Yadav,Manoj Kumar
 
Counsel for Respondent :- C.S.C.,Pranesh Dutt Tripathi
 

 
Hon'ble Prakash Padia,J.

Rejoinder affidavit as well as supplementary affidavit filed by Mr. Alok Kumar Yadav, learned counsel for the petitioner, are taken on record.

It is contended by Mr. P. D. Tripathi, learned counsel, that the matter is now being represented by Mr. Harshvardhan Gupta.

In the circumstances, list on 09.4.2019 showing the name of Mr. Harshvardhan Gupta, learned Counsel, as counsel for the respondents.

Order Date :- 1.4.2019

Pramod Tripathi

 

 

 
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