Gopi Chandra & Others vs Lalji Gupta & Others
2018 Latest Caselaw 2985 ALL

Citation : 2018 Latest Caselaw 2985 ALL
Judgement Date : 28 September, 2018

Allahabad High Court

Gopi Chandra & Others vs Lalji Gupta & Others on 28 September, 2018

Bench: Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2041 of 2007
 

 
Appellant :- Gopi Chandra & Others
 
Respondent :- Lalji Gupta & Others
 
Counsel for Appellant :- Abhishek Kumar Srivastava
 

 
Hon'ble Saral Srivastava,J.

The case is passed over on the illness of Sri Ankur Mehrotra, learned counsel for the respondents.

List on 8th October, 2018.

Order Date :- 28.9.2018

Israr

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