Rakesh Kumar Dwivedi vs State Of U.P. And 6 Others
2018 Latest Caselaw 2983 ALL

Citation : 2018 Latest Caselaw 2983 ALL
Judgement Date : 28 September, 2018

Allahabad High Court

Rakesh Kumar Dwivedi vs State Of U.P. And 6 Others on 28 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 12250 of 2018
 

 
Petitioner :- Rakesh Kumar Dwivedi
 
Respondent :- State Of U.P. And 6 Others
 
Counsel for Petitioner :- Krishna Murari Tripathi,Kartikeya Saran
 
Counsel for Respondent :- C.S.C.,Ajay Kumar Vashistha,Manu Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Ajay Kumar Vashistha and Sri Manu Singh, learned counsel for the respondents have absented himself.

List on 2nd November, 2018.

Interim order shall continue.

Order Date :- 28.9.2018

Mukesh

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