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U.P. State Electricity Board & ... vs Presiding Officer, Labour Court ...
2018 Latest Caselaw 2972 ALL

Citation : 2018 Latest Caselaw 2972 ALL
Judgement Date : 28 September, 2018

Allahabad High Court
U.P. State Electricity Board & ... vs Presiding Officer, Labour Court ... on 28 September, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 37814 of 1995
 

 
Petitioner :- U.P. State Electricity Board & Another
 
Respondent :- Presiding Officer, Labour Court Iii, U.P. Kanpur & Another
 
Counsel for Petitioner :- Tarun Agarwala,Mridul Tripathi,Narendra Mohan,P.K. Trtipathi,Praval Tripathi
 
Counsel for Respondent :- C.S.C.,Harendra Mohan,Ranjeet Kumar Mishra,S.D. Dubey,S.N.Dubey
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri P.K. Tripathi, learned counsel for the petitioner has sought adjournment on the ground of illness.

List on 2nd November, 2018.

Order Date :- 28.9.2018

Mukesh

 

 

 
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