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Kamruddin Khan vs State Of U.P. And 4 Ors.
2018 Latest Caselaw 2968 ALL

Citation : 2018 Latest Caselaw 2968 ALL
Judgement Date : 28 September, 2018

Allahabad High Court
Kamruddin Khan vs State Of U.P. And 4 Ors. on 28 September, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 31904 of 2016
 

 
Petitioner :- Kamruddin Khan
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Petitioner :- Sanjeev Singh,Irshad Husain
 
Counsel for Respondent :- C.S.C.,Amresh Singh,Anupam Tripathi
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

State to file reply to the review petition.

List on 2nd November, 2018.

It shall not be treated as tied up or part heard to this Bench.

Order Date :- 28.9.2018

Mukesh

 

 

 
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