Kallu vs State Of U.P.
2018 Latest Caselaw 2960 ALL

Citation : 2018 Latest Caselaw 2960 ALL
Judgement Date : 28 September, 2018

Allahabad High Court

Kallu vs State Of U.P. on 28 September, 2018

Bench: Aniruddha Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 31975 of 2018
 

 
Applicant :- Kallu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Gajendra Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Aniruddha Singh,J.

Rejoinder affidavit filed by learned counsel for the applicant is taken on record.

List after three weeks.

Order Date :- 28.9.2018

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