Lokai vs Chheddoo & Another
2018 Latest Caselaw 2952 ALL

Citation : 2018 Latest Caselaw 2952 ALL
Judgement Date : 28 September, 2018

Allahabad High Court

Lokai vs Chheddoo & Another on 28 September, 2018

Bench: Mukhtar Ahmad




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SECOND APPEAL No. - 275 of 1982
 

 
Appellant :- Lokai
 
Respondent :- Chheddoo & Another
 
Counsel for Appellant :- R.K.Srivastava
 
Counsel for Respondent :- S.M.K.Chaudhary,Yogesh Chandra Srivastava
 

 
Hon'ble Mukhtar Ahmad,J.

Passed over on the illness slip of learned counsel for the appellant.

List in the next cause list.

Order Date :- 28.9.2018

M.A.Ansari

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