Chandra Dutt Pathak (Dead) vs Hannoo Singh And Others
2018 Latest Caselaw 2951 ALL

Citation : 2018 Latest Caselaw 2951 ALL
Judgement Date : 28 September, 2018

Allahabad High Court

Chandra Dutt Pathak (Dead) vs Hannoo Singh And Others on 28 September, 2018

Bench: Mukhtar Ahmad




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SECOND APPEAL No. - 703 of 1982
 

 
Appellant :- Chandra Dutt Pathak (Dead)
 
Respondent :- Hannoo Singh And Others
 
Counsel for Appellant :- H.S.Sahai,D.K.Pandey,Uma Shankar Sahai
 
Counsel for Respondent :- Ajay Kumar Pandey,Rajesh Kumar Pandey
 

 
Hon'ble Mukhtar Ahmad,J.

On behalf of respondent no. 1/1 Smt. Savitri Sri Ajai Kumar Pandey, learned counsel is present. He submits that telephonic conversation has been made with respondent no. 2/1 Smt. Prema Devi and he shall file Vakalatnama on her behalf also.

As per office report service upon 3/2, 3/3 and 3/4 are sufficient.

Report of service upon respondent no. 3/1 is still awaited.

List on 22.10.2018 for substitution and other remaining applications.

Order Date :- 28.9.2018

M.A.Ansari

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