Bakshish Ahmad & Others vs Sri Ram Pratap Singh & Others
2018 Latest Caselaw 2948 ALL

Citation : 2018 Latest Caselaw 2948 ALL
Judgement Date : 28 September, 2018

Allahabad High Court

Bakshish Ahmad & Others vs Sri Ram Pratap Singh & Others on 28 September, 2018

Bench: Mukhtar Ahmad




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SECOND APPEAL No. - 460 of 1981
 

 
Appellant :- Bakshish Ahmad & Others
 
Respondent :- Sri Ram Pratap Singh & Others
 
Counsel for Appellant :- M.A. Khan
 
Counsel for Respondent :- H.O. Singh,B.K. Mishra
 

 
Hon'ble Mukhtar Ahmad,J.

Sri H.O. Singh, learned counsel for the respondent is on sanctioned leave.

List after one month.

In the meantime learned counsel for the appellant may take required steps.

Order Date :- 28.9.2018

M.A.Ansari

Download the LatestLaws.com Mobile App