Kamlesh Kumar And Others vs Bal Krishna And Others
2018 Latest Caselaw 2945 ALL

Citation : 2018 Latest Caselaw 2945 ALL
Judgement Date : 28 September, 2018

Allahabad High Court

Kamlesh Kumar And Others vs Bal Krishna And Others on 28 September, 2018

Bench: Mukhtar Ahmad




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SECOND APPEAL No. - 856 of 1980
 

 
Appellant :- Kamlesh Kumar And Others
 
Respondent :- Bal Krishna And Others
 
Counsel for Appellant :- Dr R K Srivastava,A.S.Chaudhary,P.V.Chaudhary
 
Counsel for Respondent :- R.S.Tripathi,Abhay Singh,J.P. Sinha,M Aslam Beg,R.S.Pandey,Rakesh Kumar
 

 
Hon'ble Mukhtar Ahmad,J.

For compliance of the order dated 28.8.2018, as prayed four weeks further time is allowed.

List after four weeks.

Order Date :- 28.9.2018

M.A.Ansari

Download the LatestLaws.com Mobile App