Satya Prakash vs State Of U.P. And 04 Others
2018 Latest Caselaw 2914 ALL

Citation : 2018 Latest Caselaw 2914 ALL
Judgement Date : 27 September, 2018

Allahabad High Court

Satya Prakash vs State Of U.P. And 04 Others on 27 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 31580 of 2018
 

 
Petitioner :- Satya Prakash
 
Respondent :- State Of U.P. And 04 Others
 
Counsel for Petitioner :- Kalpana Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

State to file its reply on or before 22nd October, 2018.

Issue notice to respondent no. 5 by speed / registered post. Steps be taken immediately.

Order Date :- 27.9.2018

Mukesh

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