R.S. Bhatia vs B.N. Gupta And Others
2018 Latest Caselaw 2912 ALL

Citation : 2018 Latest Caselaw 2912 ALL
Judgement Date : 27 September, 2018

Allahabad High Court

R.S. Bhatia vs B.N. Gupta And Others on 27 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 15602 of 1992
 

 
Petitioner :- R.S. Bhatia
 
Respondent :- B.N. Gupta And Others
 
Counsel for Petitioner :- Pradeep Kumar,P K Pandey,Vivek Verma
 
Counsel for Respondent :- A.K. Gupta,B.K. Pandey,K.Ajit,P.K. Pandey,S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As a last chance to Sri P.K. Pandey, learned counsel for the petitioner, list this matter on 12th October, 2018.

Order Date :- 27.9.2018

Mukesh

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