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U.P.State Electricity Board vs P.O., Labour Court Ii, Kanpur & ...
2018 Latest Caselaw 2908 ALL

Citation : 2018 Latest Caselaw 2908 ALL
Judgement Date : 27 September, 2018

Allahabad High Court
U.P.State Electricity Board vs P.O., Labour Court Ii, Kanpur & ... on 27 September, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 2371 of 1997
 

 
Petitioner :- U.P. State Electricity Board
 
Respondent :- P.O., Labour Court Ii, Kanpur & Another
 
Counsel for Petitioner :- Ranjit Saxena,R K Mishra,Smt.M.Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri R K Mishra, learned counsel for respondent has sought adjournment on the ground of illness.None appeared on behalf of petitioner.

List on 22nd October, 2018.

Order Date :- 27.9.2018

Mukesh

 

 

 
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