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The D.M./Area Manager, F.C.I. & ... vs Asstt Labour Commissioner ...
2018 Latest Caselaw 2907 ALL

Citation : 2018 Latest Caselaw 2907 ALL
Judgement Date : 27 September, 2018

Allahabad High Court
The D.M./Area Manager, F.C.I. & ... vs Asstt Labour Commissioner ... on 27 September, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 5243 of 2008
 

 
Petitioner :- The D.M./Area Manager, F.C.I. & Others
 
Respondent :- Asstt Labour Commissioner (Central) And Others
 
Counsel for Petitioner :- Satya Prakash
 
Counsel for Respondent :- S.S.C.,B.N.Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 12th October, 2018.

It shall not be treated as tied up or part heard to this Bench.

Order Date :- 27.9.2018

Mukesh

 

 

 
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