Sompal Singh vs State Of U.P. And 2 Others
2018 Latest Caselaw 2905 ALL

Citation : 2018 Latest Caselaw 2905 ALL
Judgement Date : 27 September, 2018

Allahabad High Court

Sompal Singh vs State Of U.P. And 2 Others on 27 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 5029 of 2017
 

 
Petitioner :- Sompal Singh
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Kamla Singh,Vijay Shanker Singh
 
Counsel for Respondent :- C.S.C.,Shams Uz Zaman
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

A week's time is granted to file reply to the impleadment application.

List on 9th October, 2018.

Order Date :- 27.9.2018

Mukesh

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