Citation : 2018 Latest Caselaw 2903 ALL
Judgement Date : 27 September, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 29 Case :- CRIMINAL REVISION No. - 609 of 2002 Revisionist :- Arvind Kumar Pandey Opposite Party :- Kamal Prasad Pandey And (3) Ors. Counsel for Revisionist :- S.K.Tewari Counsel for Opposite Party :- Amitabh Tripathi Hon'ble Rajesh Singh Chauhan,J.
On the request of Sri S.K. Tewari, learned counsel for the revisionist, list in the next cause list.
Order Date :- 27.9.2018
Suresh/
[Rajesh Singh Chauhan,J.]
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