Salik Ram vs Moeed And (2) Ors,
2018 Latest Caselaw 2900 ALL

Citation : 2018 Latest Caselaw 2900 ALL
Judgement Date : 27 September, 2018

Allahabad High Court

Salik Ram vs Moeed And (2) Ors, on 27 September, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 440 of 2003
 
Revisionist :- Salik Ram
 
Opposite Party :- Moeed And (2) Ors,
 
Counsel for Revisionist :- S.K.Tewari
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of Sri S.K. Tewari, learned counsel for the revisionist, list in the next cause list.

Order Date :- 27.9.2018

Suresh/

[Rajesh Singh Chauhan,J.]

Download the LatestLaws.com Mobile App