Mohd.Rais Ahmad vs State Of U.P.And (2) Ors.
2018 Latest Caselaw 2899 ALL

Citation : 2018 Latest Caselaw 2899 ALL
Judgement Date : 27 September, 2018

Allahabad High Court

Mohd.Rais Ahmad vs State Of U.P.And (2) Ors. on 27 September, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 406 of 2003
 
Revisionist :- Mohd.Rais Ahmad
 
Opposite Party :- State Of U.P.And (2) Ors.
 
Counsel for Revisionist :- Sharad Nandan Ojha
 
Counsel for Opposite Party :- Govt.Advocate,Mohd Wajid Irfan
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the revisionist, list in the next cause list.

Order Date :- 27.9.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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