Ramesh Singh vs State Of U.P.
2018 Latest Caselaw 2898 ALL

Citation : 2018 Latest Caselaw 2898 ALL
Judgement Date : 27 September, 2018

Allahabad High Court

Ramesh Singh vs State Of U.P. on 27 September, 2018

Bench: Mukhtar Ahmad




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- CRIMINAL APPEAL No. - 1322 of 2017
 

 
Appellant :- Ramesh Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ravindra Shukla
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mukhtar Ahmad,J.

On the request made on behalf of learned counsel for the appellant, list this appeal on 11.10.2018.

Order Date :- 27.9.2018

M.A.Ansari

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